Harish @ Kale vs The State
2013 Latest Caselaw 3810 Del

Citation : 2013 Latest Caselaw 3810 Del
Judgement Date : 29 August, 2013

Delhi High Court

Harish @ Kale vs The State on 29 August, 2013

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : 16th JULY, 2013
                                DECIDED ON : 29th AUGUST, 2013

+             CRL.A. 441/2012 & CRL.M.B. 759/2012
      HARISH @ KALE                             ..... Appellant
                         Through :   Mr.K.Singhal, Advocate.

                         versus

      THE STATE                                ..... Respondent
                         Through :   Mr.M.N.Dudeja, APP.

          CORAM:
          HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands allowed in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.No.1247/2011 titled 'Surinder Kumar @ Nanhe vs. State NCT of Delhi'.

(S.P.GARG) JUDGE

AUGUST 29, 2013/tr

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