Citation : 2013 Latest Caselaw 3709 Del
Judgement Date : 22 August, 2013
W.P.(C2 No.16395 of 2009 04. 22.08.2013 A memo has been filed by the petitioners seeking withdrawal of the writ petition. In view of the memo filed, this writ petition is dismissed as withdrawn. S.C. Parija, J.
uks
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!