Narender Singh Salkan vs State & Ors.
2013 Latest Caselaw 3708 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                    Judgment reserved on :9th May, 2013
                                    Judgment delivered on: 22nd August,2013

+ CRL.M.C. No. 2751/2007 & Crl. M.A. No. 9723/07 (for stay)
NARENDER SINGH SALKAN                                         ..... Petitioner
                      Through:         Ms.      Malavika     Rajkotia and
                                       Mr.Chetanya Puri, Advocates with
                                       Petitioner in person.
               Versus

STATE & ORS.                                               ..... Respondents
         Through:                SHO Rajender Gautam, P.S. Alipur for
                                 Respondent No.1.
                                 Mr.V.K.Malik, Mr. Rahul Raj Malik and
                                 Mr. Rajeev Chauhan, Advocates.

CORAM:
HON'BLE MR. JUSTICE SURESH KAIT

SURESH KAIT, J.

For detailed order see CRL.M.C. No. 1604/2007.

SURESH KAIT, J.

AUGUST 22, 2013/sb