United India Insurance Co Ltd vs Afsar Anwar & Ors
2013 Latest Caselaw 3704 Del

Citation : 2013 Latest Caselaw 3704 Del
Judgement Date : 22 August, 2013

Delhi High Court

United India Insurance Co Ltd vs Afsar Anwar & Ors on 22 August, 2013

Author: Suresh Kait

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*       IN THE  HIGH  COURT  OF  DELHI  AT  NEW  DELHI



%		Judgment delivered on: 22nd August, 2013



+ 	MAC.APP. 446/2011

UNITED INDIA INSURANCE CO LTD		..... Appellant

			Through:  Mr. K.L. Nandwani, Adv. 

		versus

AFSAR ANWAR & ORS				..... Respondents

Through:  Mr. S.N. Parashar, Adv. for R1 to R3.

CORAM:

HON'BLE MR. JUSTICE SURESH KAIT

			

SURESH KAIT, J. (Oral)

1. Since the issues raised instant appeal are similar as raised in MAC. APP. 445/2011, being connected, which has been dismissed vide judgment dated 22.08.2013.

2. Consequently, instant appeal is also dismissed.

CM. NO. 9811/2011

In view of the above, instant application has become infructuous and dismissed as such.

SURESH KAIT, J

AUGUST 22, 2013

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