Jaswinder Singh vs Mrigendra Pritam Vikramsingh ...
2013 Latest Caselaw 3702 Del

Citation : 2013 Latest Caselaw 3702 Del
Judgement Date : 22 August, 2013

Delhi High Court

Jaswinder Singh vs Mrigendra Pritam Vikramsingh ... on 22 August, 2013

Author: S.Ravindra Bhat

*      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                           Reserved on: 13.08.2013
                                           Decided on : 22.08.2013
+                    FAO (OS) 30/2013
       JASWINDER SINGH                  ..... Appellant
                     versus
       MRIGENDRA PRITAM VIKRAMSINGH STEINER & ORS
                                      ..... Respondents

+                     FAO (OS) 31/2013
       GEETANJALEI SINGH & ANR                ..... Appellants
                      versus

MRIGENDRA PRITAM VIKRAMSINGH STEINER & ORS ..... Respondents Appearance: Mr. Arun Khosla with Ms. Shreeanka Kakkar, Advocates for appellants. Mr. A.K. Vali with Mr. Ramesh N. Keswani and Mr. Tuhin, Advocates for respondents. CORAM:

HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE NAJMI WAZIRI

MR. JUSTICE S.RAVINDRA BHAT

For detailed judgment, the decision dated 22.08.2013 in FAO(OS) 684/2010 may be referred to.

S. RAVINDRA BHAT (JUDGE)

NAJMI WAZIRI (JUDGE) AUGUST 22, 2013

FAO(OS)30/13 & FAO(OS) 31/13 Page 1

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