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Prakash @ Om Prakash vs State
2013 Latest Caselaw 3555 Del

Citation : 2013 Latest Caselaw 3555 Del
Judgement Date : 12 August, 2013

Delhi High Court
Prakash @ Om Prakash vs State on 12 August, 2013
Author: S. P. Garg
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : 8th August, 2013
                               DECIDED ON : 12th August, 2013


+     CRL.A. 796/2011 & Crl.M.B.No.1006/2013

      PRAKASH @ OM PRAKASH
                                                      ..... Appellant
                        Through : Mr.Sumeet Verma, Advocate.

                        versus
      STATE
                                                     ..... Respondent
                        Through : Mr.M.N.Dudeja, APP for the State.

      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is disposed of in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.1144/2011 titled Lala Ram @ Vishal @ Kaley Vs. State.

(S.P.GARG) JUDGE AUGUST 12, 2013 sa

 
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