Sunil @ Suraj vs State
2013 Latest Caselaw 3554 Del

Citation : 2013 Latest Caselaw 3554 Del
Judgement Date : 12 August, 2013

Delhi High Court

Sunil @ Suraj vs State on 12 August, 2013

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : 8th August, 2013
                               DECIDED ON : 12th August, 2013


+     CRL.A. 1108/2011

      SUNIL @ SURAJ
                                                       ..... Appellant
                        Through : Mr.Ajay Verma, Advocate.

                        versus
      STATE
                                                     ..... Respondent
                        Through : Mr.M.N.Dudeja, APP for the State.

      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is disposed of in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.1144/2011 titled Lala Ram @ Vishal @ Kaley Vs. State..

(S.P.GARG) JUDGE AUGUST 12, 2013 sa

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