Krishan @ Sonu vs The State Nct Of Delhi
2013 Latest Caselaw 3553 Del

Citation : 2013 Latest Caselaw 3553 Del
Judgement Date : 12 August, 2013

Delhi High Court

Krishan @ Sonu vs The State Nct Of Delhi on 12 August, 2013

Author: Kailash Gambhir

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*      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                            Judgment delivered on: 12.8.2013
+      CRL.A. No. 291/2009
       KRISHAN @ SONU                                      ..... Appellant
                              Through:   Mr. M.S. Rohilla, Advocate
                              versus
       THE STATE NCT OF DELHI                              ..... Respondent
                              Through:   Mr. Sunil Sharma, Additional Public
                                         Prosecutor for the State

       CORAM:
       HON'BLE MR. JUSTICE KAILASH GAMBHIR
       HON'BLE MS. JUSTICE INDERMEET KAUR

                                   JUDGMENT

KAILASH GAMBHIR, J.

For judgment, see CRL.A. No.172 /2009, titled as 'SANDEEP @ DHILLU v. THE STATE NCT OF DELHI.

KAILASH GAMBHIR, J.

INDERMEET KAUR, J. AUGUST 12, 2013 pkb

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