Raju Gandhi vs Virender & Ors
2013 Latest Caselaw 3401 Del

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                              RESERVED ON : 3rd APRIL, 2013
                               DECIDED ON : 1st AUGUST, 2013

+                        CRL.REV.P. 601/2007
      RAJU GANDHI                                        ..... Petitioner
                  Through :       Mr.Sanjay Gupta, Advocate.

                         versus


      VIRENDER & ORS                                     ..... Respondents
                  Through :       Mr.M.N.Dudeja, APP.
                                  Mr.S.K.Bhattacharya, Advocate with
                                  Mr.Ajay Kumar, Advocate.

      CORAM:
      HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present revision petition stands dismissed in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.No.481/2007 titled 'Virender @ Pappu etc. vs. State'.

(S.P.GARG) JUDGE

AUGUST 01, 2013