Ramraj vs State (Nct Of Delhi)
2013 Latest Caselaw 1897 Del

Citation : 2013 Latest Caselaw 1897 Del
Judgement Date : 26 April, 2013

Delhi High Court

Ramraj vs State (Nct Of Delhi) on 26 April, 2013

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                               RESERVED ON : 8th APRIL, 2013
                                DECIDED ON : 26th APRIL, 2013


+                        CRL.A.558/2000

      RAMRAJ                                   ....Appellant
                   Through :    Mr.Vivek Sood, Advocate with
                                Mr.V.P.Singh, Advocate.

                                versus

      STATE (NCT OF DELHI)                ....Respondent
               Through : Ms.Fizani Husain, APP.

       CORAM:
       HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands dismissed in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.No.557/2000 titled 'Sarfu vs. State (NCT of Delhi)'.

(S.P.GARG) JUDGE

APRIL 26, 2013 tr

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