Pooran Chand vs State
2013 Latest Caselaw 1870 Del

Citation : 2013 Latest Caselaw 1870 Del
Judgement Date : 25 April, 2013

Delhi High Court

Pooran Chand vs State on 25 April, 2013

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                                RESERVED ON : 10th April, 2013
                                DECIDED ON : 25th April, 2013


+     CRL.A. 168/2004

      POORAN CHAND                                     ..... Appellant
                  Through :           Mr.Shekh Israr Ahmed, Advocate.

                         versus

      STATE                                             ..... Respondent
                         Through:     Ms.Fizani Husain, APP.


      CORAM:
      MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is disposed of in terms of a detailed common

judgment delivered today which is placed in the file of

Crl.A.No.157/2004 titled Girish Vs. State (NCT of Delhi).

(S.P.GARG) JUDGE April 25, 2013 sa

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