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Tanveer & Anr. vs State
2013 Latest Caselaw 1810 Del

Citation : 2013 Latest Caselaw 1810 Del
Judgement Date : 22 April, 2013

Delhi High Court
Tanveer & Anr. vs State on 22 April, 2013
Author: S. P. Garg
*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                 DECIDED ON : 22nd April, 2013

+      CRL.A. 78/2011 & Crl.M.B.No.781/2011


       TANVEER & ANR.                             ..... Appellants
                    Through : Mr.Jaivir Bains, Advocate.

                                 Versus

       STATE
                                                          ..... Respondent
                           Through : Mr.M.N.Dudeja, APP for the State.
                                     Insp.Binay Singh, PS Hazrat
                                    Nizamuddin.

       CORAM:
       MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is disposed of in terms of a detailed common

judgment delivered today which is placed in the file of Crl.A.No.70/2011

titled Tofiq Vs. State .

(S.P.GARG) JUDGE April 22, 2013 sa

 
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