Rozy Vijender @ Elizabeth Samuel vs Directorate Of Revenue ...
2013 Latest Caselaw 1591 Del

Citation : 2013 Latest Caselaw 1591 Del
Judgement Date : 8 April, 2013

Delhi High Court

Rozy Vijender @ Elizabeth Samuel vs Directorate Of Revenue ... on 8 April, 2013

Author: S. P. Garg

*     IN THE HIGH COURT OF DELHI AT NEW DELHI

                           RESERVED ON : 28th FEBRUARY, 2013
                            DECIDED ON : 8th APRIL, 2013

+     CRL.A. 1561/2011 & CRL.M.B.Nos.2249/2011 & 1503/2012

      ROZY VIJENDER @ ELIZABETH SAMUEL ....Appellant
               Through : Ms.Puja Srivastava, Advocate.

                               versus

      DIRECTORATE OF REVENUE INTELLIGENCE
                                              ....Respondent
              Through : Mr.Sushil Kaushik, Advocate.

       CORAM:
       HON'BLE MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal stands dismissed in terms of a detailed common judgment delivered today which is placed in the file of Crl.A.No.108/2012 titled 'Vijender Singh vs. Directorate of Revenue Intelligence'.

(S.P.GARG) JUDGE

APRIL 08, 2013/tr

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