Vimla Bisht & Ors. vs Uttranchal State Road Transport
2012 Latest Caselaw 5794 Del

$~ 5
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                               Date of decision:26th September, 2012
+    MAC.APP. 354/2011

     VIMLA BISHT & ORS.
                                            ..... Appellant
                          Through:   Mr. S.N. Parashar, Advocate
                 versus

     UTTRANCHAL STATE ROAD TRANSPORT
     CORPORATION
                                 ..... Respondent
                  Through: Mr. Mukesh K. Verma with
                            Mr. Harish Chandra Pant,
                            Advocates
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                   JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC. APP.722/2007 titled 'UTTARANCHAL STATE ROAD TRANSPORT CORPORATION v. VIMLA BISHT & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE SEPTEMBER 26, 2012 pst