Sanjeev Kumar Prabhakar & Ors vs Bajaj Allianz General Insuracne ...
2012 Latest Caselaw 5668 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                       Date of decision: 19th September, 2012
+    MAC.APP. 611/2012

     SANJEEV KUMAR PRABHAKAR & ORS              ...... Appellants
                     Through: Mr. A. Das, Adv. with
                              Ms. Priyanka Das, Adv.
                              Ms. Rashi Bansal, Adv.
                              Mr. Rajesh Bhardwaj, Adv.
              versus

     BAJAJ ALLIANZ GENERAL INSURACNE CO. LTD...... Respondent
                   Through: Mr. Joy Basu, Adv.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.359/2011 titled 'BAJAL ALLIANZ GENERAL INSURACE CO. LTD. v. SANJEEV KUMAR PRABHAKAR & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE SEPTEMBER 19, 2012 vk