Rehmat Ali @ Vikki vs State Of Nct Of Delhi
2012 Latest Caselaw 5639 Del

Citation : 2012 Latest Caselaw 5639 Del
Judgement Date : 18 September, 2012

Delhi High Court

Rehmat Ali @ Vikki vs State Of Nct Of Delhi on 18 September, 2012

Author: A. K. Pathak

$~27 & 28
*IN THE HIGH COURT OF DELHI AT NEW DELHI

+    Crl. A. 1027/2011

%                            Decided on: 18th September, 2012

     REHMAT ALI @ VIKKI                        ..... Appellant
                  Through:         Mr. Aditya Wadhwa, Adv.

                 versus

     STATE OF NCT OF DELHI                      ... Respondent
                   Through:         Ms. Fizani Hussain, APP


A.K. PATHAK, J. (Oral)

For order see Crl.A.No.875/2010.

A.K. PATHAK, J. SEPTEMBER 18, 2012 ga

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