Pragatisheel Auto Rickshaw ... vs The Secretary Transport, Gnctd & ...
2012 Latest Caselaw 5603 Del

Citation : 2012 Latest Caselaw 5603 Del
Judgement Date : 17 September, 2012

Delhi High Court

Pragatisheel Auto Rickshaw ... vs The Secretary Transport, Gnctd & ... on 17 September, 2012

Author: Rajiv Sahai Endlaw

          *IN THE HIGH COURT OF DELHI AT NEW DELHI

%                                 Date of decision: 17th September, 2012

+                            W.P.(C) No.3519/2011

       PRAGATISHEEL AUTO RICKSHAW
       DRIVERS UNION (REGD.) & ORS.              ..... Petitioners
                    Through: Mr. R.P. Sharma, Adv.

                                   Versus

       THE SECRETARY TRANSPORT, GNCTD & ORS...Respondents

Through: Mr. Najmi Waziri with Ms. Neha Kapoor, Advs. for GNCTD.

CORAM :-

HON'BLE THE ACTING CHIEF JUSTICE HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW

RAJIV SAHAI ENDLAW, J

For judgment, see W.P.(C) No.2878/2011 Titled Sitaram Mehto &

Ors. Vs. Govt. of NCT of Delhi.

RAJIV SAHAI ENDLAW, J

ACTING CHIEF JUSTICE SEPTEMBER 17, 2012/'gsr'

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