Uoi & Anr. vs Lodhi Property Company Ltd & Anr
2012 Latest Caselaw 5433 Del

*        IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Date of decision: 11th September, 2012
+        LPA 161/2009

         UOI & ANR.                                      ..... Appellants
                         Through:      Mr. Mohan Parasaran, ASG with Ms.
                                       Aarthi Rajan, Mr. B.V. Niren, Mr.
                                       Manav Gupta, Mr. Alok Prasanna
                                       Kumar & Mr. Meyyappan Nagappan,
                                       Mr. Jatan Singh, CGSC, Mr. Brijesh
                                       Chaudhary & Mr. Karan Burman,
                                       Advs. for UOI.

                                 Versus

    LODHI PROPERTY COMPANY LTD & ANR. ..... Respondents
                  Through: None.
CORAM :-
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
                               JUDGMENT

RAJIV SAHAI ENDLAW, J.

For judgment, see LPA No.2298-99/2006 titled Union of India & Anr. Vs. Hotel Excelsior Ltd. & Anr.

RAJIV SAHAI ENDLAW, J

ACTING CHIEF JUSTICE SEPTEMBER 11, 2012 pp