Shivain Dayal Mathur & Anr. vs Jagdish Prasad Meena & Ors
2012 Latest Caselaw 5431 Del

Citation : 2012 Latest Caselaw 5431 Del
Judgement Date : 11 September, 2012

Delhi High Court

Shivain Dayal Mathur & Anr. vs Jagdish Prasad Meena & Ors on 11 September, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  Decided on: 11th September, 2012
+    MAC APP. 551/2004

     SHIVAIN DAYAL MATHUR & ANR.           .... Appellants
                     Through Mr. Rajeshwar K. Gupta,
                             Advocate
              versus

     JAGDISH PRASAD MEENA & ORS        .... Respondents
                  Through  Mr. Munish Kumar, Advocate

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                        JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP. 549/2004 titled Prabha Wadhwan & Ors. v. UOI & Ors.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE

SEPTEMBER 11, 2012 pst

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