National Insurance Company Ltd vs Manvendra Pal Singh & Ors.
2012 Latest Caselaw 5339 Del

Citation : 2012 Latest Caselaw 5339 Del
Judgement Date : 6 September, 2012

Delhi High Court

National Insurance Company Ltd vs Manvendra Pal Singh & Ors. on 6 September, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                        Date of decision: 6th September, 2012
+    MAC APP. 227/2012

     NATIONAL INSURANCE COMPANY LTD          ...... Appellant
                  Through: Mr. Pankaj Seth, Adv.

                                   versus

     MANVENDRA PAL SINGH & ORS.             ..... Respondents
                 Through: Mr. V.S. Chauhan, Adv. with
                          Mr. G.P. Singh, Adv.
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP. 2/2012 titled 'MANVENDRA PAL SINGH & ORS. v. MOHD. SABIR & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE SEPTEMBER 06, 2012 vk

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