Munni Devi & Ors. vs New India Assurance Co. Ltd.
2012 Latest Caselaw 6291 Del

Citation : 2012 Latest Caselaw 6291 Del
Judgement Date : 18 October, 2012

Delhi High Court

Munni Devi & Ors. vs New India Assurance Co. Ltd. on 18 October, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                         Date of decision: 18th October, 2012
+    MAC.APP. 1128/2012

     MUNNI DEVI & ORS.                         ..... Appellants
                   Through          Mr.Sanjeev Srivastava, Advocates

                 versus


     NEW INDIA ASSURANCE CO. LTD.      ..... Respondents
                  Through  Mr.J.P.N. Shahi, Advocate

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL


                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP.1093/2011 titled 'NEW INDIA ASSURANCE CO. LTD. v. MUNNI DEVI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE OCTOBER 18, 2012 pst

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