Babita vs United India Insurance Company ...
2012 Latest Caselaw 6070 Del

Citation : 2012 Latest Caselaw 6070 Del
Judgement Date : 9 October, 2012

Delhi High Court

Babita vs United India Insurance Company ... on 9 October, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Date of decision: 9th October, 2012

+    MAC. APP. 764/2012

     BABITA                                   ...... Appellant
                       Through:     Mr. Anshuman Bal, Adv

                                   versus

     UNITED INDIA INSURANCE COMPANY LTD & ORS.
                                                   .... Respondents
                   Through: Mr. Ravinder Nath Zadoo, Adv. for R-1.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP. 967/2011 titled 'UNITED INDIA INSURACE COMPANY LTD. v. BABITA & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE OCTOBER 09, 2012 vk

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