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New India Assurance Co. Ltd vs Shalini Sharma & Ors
2012 Latest Caselaw 6069 Del

Citation : 2012 Latest Caselaw 6069 Del
Judgement Date : 9 October, 2012

Delhi High Court
New India Assurance Co. Ltd vs Shalini Sharma & Ors on 9 October, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                 Date of decision: 9th October, 2012

+    MAC.APP. 850/2010

     NEW INDIA ASSURANCE CO. LTD.    ..... Appellant
                  Through  Mr.Kanwal Chaudhary,
                           Advocate

                   versus

     SHALINI SHARMA & ORS.            ..... Respondents
                  Through  Mr.Navneet Goyal with Ms.
                           Suman N. Rawat, Advocates

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                   JUDGMENT

G. P. MITTAL, J.

1. The present appeal is allowed in terms of the judgment passed today in MAC.APP.656/2010 titled 'Shalini Sharma & Ors v. Kuldeep Singh & Ors.'.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE OCTOBER 09, 2012 hs

 
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