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Arun Kumar vs Oriental Insurance Company Ltd & ...
2012 Latest Caselaw 6730 Del

Citation : 2012 Latest Caselaw 6730 Del
Judgement Date : 23 November, 2012

Delhi High Court
Arun Kumar vs Oriental Insurance Company Ltd & ... on 23 November, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                       Date of decision: 23rd November, 2012
+    MAC.APP. 1216/2012

     ARUN KUMAR                                 ....... Appellant
                          Through:   Mr. Munish Kumar Sharma, Adv.

                 versus


     ORIENTAL INSURANCE COMPANY LTD & ORS...... Respondents
                  Through: Mr. D.K. Sharma, Adv. for R-1.
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                              JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC.APP. 225/2010 titled 'ORIENTAL INSURANCE COMPANY LTD. v. ARUN KUMAR & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE NOVEMBER 23, 2012 vk

 
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