New India Assurance Co. Ltd. vs Bharti Goel & Ors.
2012 Latest Caselaw 6612 Del

Citation : 2012 Latest Caselaw 6612 Del
Judgement Date : 19 November, 2012

Delhi High Court

New India Assurance Co. Ltd. vs Bharti Goel & Ors. on 19 November, 2012

Author: G.P. Mittal

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  Date of Decision: 19th November, 2012

+    MAC. APP. 549/2011

     NEW INDIA ASSURANCE CO. LTD.              ..... Appellant
                  Through  Ms. Shivali Bansal, Advocate

                 versus


     BHARTI GOEL & ORS.                            ..... Respondents
                  Through           Mr. N.K. Jha, Advocate for the
                                    Respondent No.1.


     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC.APP.548/2011 titled 'NEW INDIA ASSURANCE CO. LTD. v. BHARTI GOEL & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE NOVEMBER 19, 2012 pst

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