Bharti Goel & Ors. vs Mohd. Nadeem Khan & Ors.
2012 Latest Caselaw 6611 Del

Citation : 2012 Latest Caselaw 6611 Del
Judgement Date : 19 November, 2012

Delhi High Court

Bharti Goel & Ors. vs Mohd. Nadeem Khan & Ors. on 19 November, 2012

Author: G.P. Mittal

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*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  Date of Decision: 19th November, 2012

+    MAC. APP. 645/2011

     BHARTI GOEL & ORS.                   ..... Appellants
                  Through           Mr. N.K. Jha, Advocate

                 versus

     MOHD. NADEEM KHAN & ORS.         ..... Respondents
                 Through  Ms. Shivali Bansal for the Respondent
                          No.3 Insurance Company.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                             JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC.APP.548/2011 titled 'NEW INDIA ASSURANCE CO. LTD. v. BHARTI GOEL & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE NOVEMBER 19, 2012 pst

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