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Sher Singh Dagar vs Sumit Saundal & Ors
2012 Latest Caselaw 3633 Del

Citation : 2012 Latest Caselaw 3633 Del
Judgement Date : 30 May, 2012

Delhi High Court
Sher Singh Dagar vs Sumit Saundal & Ors on 30 May, 2012
Author: S. P. Garg
*      IN THE HIGH COURT OF DELHI AT NEW DELHI

                                 RESERVED ON : 07th March, 2012
                                  DECIDED ON : 30th May, 2012


+                         Crl.A.1472/2011

       SHER SINGH DAGAR                       ....Appellant
                Through : Mr.Naresh Kaushik, Mr.S.P.Ahluwalia,
                          Mr.Karan Singh and Mr.Aditya Sharda,
                          Advocates.

                                 versus

       SUMIT SAUNDAL & ORS.                      ....Respondents
                Through : Mr.Sanjay Lao, APP for the State.


       CORAM:
       MR. JUSTICE S. RAVINDRA BHAT
       MR. JUSTICE S.P.GARG

S.P.GARG, J.

The present appeal is disposed of in terms of a detailed common judgment delivered today which is placed in the file of Crl.L.P.95/2012 titled State vs. Sumit.

(S.P.GARG) JUDGE

(S. RAVINDRA BHAT) JUDGE MAY 30, 2012/tr

 
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