Deepika Malhotra & Ors vs Kanti Lal Jain
2012 Latest Caselaw 3632 Del

Citation : 2012 Latest Caselaw 3632 Del
Judgement Date : 30 May, 2012

Delhi High Court

Deepika Malhotra & Ors vs Kanti Lal Jain on 30 May, 2012

Author: Suresh Kait

*       IN THE HIGH COURT OF DELHI AT NEW DELHI

+       CRL.M.C. 1894/2011

    %                    Judgment reserved on: 6th March, 2012
                         Judgment delivered on: 30th May, 2012.

        DEEPIKA MALHOTRA & ORS                 ..... Petitioner
                    Through : Mr.Praveen Mahajan, Adv.

                         versus

        KANTI LAL JAIN                          ..... Respondent
                      Through : Through : Mr. D. Hasija and
                      Ms. Sandhavi B. Saikia, Advs.

CORAM:
HON'BLE MR. JUSTICE SURESH KAIT


SURESH KAIT, J.

In view of decision rendered by this Court today itself, in 'Deepika Malhotra & Ors v. Kanti Lal Jain' Crl. M.C.1895/2011, instant petition is also dismissed, with no order as to costs.

SURESH KAIT, J

MAY 30, 2012 Jg

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