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Meenakshi & Ors vs Bajaj Allianz General Insurance ...
2012 Latest Caselaw 3630 Del

Citation : 2012 Latest Caselaw 3630 Del
Judgement Date : 30 May, 2012

Delhi High Court
Meenakshi & Ors vs Bajaj Allianz General Insurance ... on 30 May, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Date of decision: 30th May, 2012

+    MAC.APP. 654/2012

     MEENAKSHI & ORS                      ..... Appellants
                  Through:          Mr. S.N. Parashar, Advocate

                 versus


     BAJAJ ALLIANZ GENERAL INSURANCE CO LTD
                                           ..... Respondent
                   Through: Ms. Neerja Sachdeva, Advocate

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP.1062/2011 titled 'BAJAJ ALLIANZ GENERAL INSURANCE CO. LTD. v. MEENAKSHI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 30, 2012 vk

 
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