Sidharath Bag & Ors. vs Oriental Insurance Co. Ltd.
2012 Latest Caselaw 3597 Del

Citation : 2012 Latest Caselaw 3597 Del
Judgement Date : 29 May, 2012

Delhi High Court

Sidharath Bag & Ors. vs Oriental Insurance Co. Ltd. on 29 May, 2012

Author: G.P. Mittal

$~ 6
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                        Date of decision:29th May, 2012

+        FAO. No.34/2003

         SIDHARATH BAG & ORS.                     ..... Appellants
                     Through:           Mr.Nitinjya Chaudhary, Advocate


                     Versus

         ORIENTAL INSURANCE CO. LTD.        ..... Respondent
                      Through: Mr. Pankaj Seth, Advocate


         CORAM:
         HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in FAO No.364/2002 titled 'ORIENTAL INSURANCE CO. LTD. v. SIDHARATH BAG & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MAY 29, 2012 pst

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