U.P. Roadways & Ors. vs Tata A.I.G. General Insurance Co. ...
2012 Latest Caselaw 1841 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                  Reserved on: 23rd February, 2012
                                 Pronounced on:16th March, 2012
+    MAC. APP. No.749/2011

     U.P. ROADWAYS & ORS.                    ..... Appellants
           Through   Ms. Garima Prashad with Mr. Shadab Khan
                     Mr. Pradeep Kumar, Advocates for the
                     Appellant No.1.
                     Mr. S.L. Gupta with Mr. Ram Ashray,
                     Advocates for Appellant Nos.2 to 8.
                Versus

     TATA A.I.G. GENERAL INSURANCE CO. LTD.
                                            ..... Respondent
               Through: Ms. Anjalli Bansal, Advocate.
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                        JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP. No.81/2007 titled 'TATA A.I.G. GENERAL INSURANCE CO. LTD. v. U.P. ROADWAYS & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE MARCH 16, 2012 pst