Oriental Insurance Co. Ltd. vs Sat Prakash & Ors
2012 Latest Caselaw 4516 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                                 Reserved on: 6th July, 2012
                                              Pronounced on: 30th July, 2012
+    CM (M) 651/2012

     ORIENTAL INSURANCE CO. LTD.          ..... Petitioner
                     Through: Mr. Pradeep Gaur, Adv. with
                              Mr. Amit Gaur, Adv.,
                              Mr. Shashank Sharma, Adv.
              versus

     SAT PRAKASH & ORS.                          ..... Respondents
                  Through:          Nemo.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                             JUDGMENT

G. P. MITTAL, J.

1. The present Petition is allowed in terms of the judgment passed today in MAC.APP. 645/2012 titled 'ICICI LOMBARD GENERAL INSURANCE CO. LTD v. KANTI DEVI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JULY 30, 2012 vk