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New India Assurance Co. Ltd. vs Sumit Kumar
2012 Latest Caselaw 4383 Del

Citation : 2012 Latest Caselaw 4383 Del
Judgement Date : 24 July, 2012

Delhi High Court
New India Assurance Co. Ltd. vs Sumit Kumar on 24 July, 2012
Author: G.P. Mittal
*        IN THE HIGH COURT OF DELHI AT NEW DELHI

                                        Date of decision: 24th July, 2012

+        MAC. APP. 568/2009

         NEW INDIA ASSURANCE CO. LD....... Appellant
                      Through: Ms. D.K. Sharma, Adv.

                                  versus

         SUMIT KUMAR.                         ..... Respondent
                           Through      Mr. S.N. Parashar, Adv. for
                                        R-1.

         CORAM:
         HON'BLE MR. JUSTICE G.P.MITTAL
                            JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC. APP. 567/2009 titled 'NEW INDIA ASSURANCE CO. LD. V. SUMIT KUMAR & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JULY 24, 2012 vk

 
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