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United India Insurance Co. Ltd. vs Virendra Kumar Pathak & Ors
2012 Latest Caselaw 4283 Del

Citation : 2012 Latest Caselaw 4283 Del
Judgement Date : 19 July, 2012

Delhi High Court
United India Insurance Co. Ltd. vs Virendra Kumar Pathak & Ors on 19 July, 2012
Author: G.P. Mittal
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Date of decision: 19th July, 2012

+    MAC. APP. No.133/2012

     UNITED INDIA INSURANCE CO. LTD.      ..... Appellant
                   Through: Ms. Suman Bagga, Advocate

                 Versus

     VIRENDRA KUMAR PATHAK & ORS. ..... Respondents
                 Through: None.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                        JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.130/2012 titled 'United India Assurance Co. Ltd. v. Vipul Pathak & Ors'.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JULY 19, 2012 pst

 
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