Shahnaz & Anr vs Up State Road Transport ...
2012 Latest Caselaw 4253 Del

Citation : 2012 Latest Caselaw 4253 Del
Judgement Date : 18 July, 2012

Delhi High Court

Shahnaz & Anr vs Up State Road Transport ... on 18 July, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Date of decision: 18th July, 2012
+    MAC.APP. 203/2012

     SHAHNAZ & ANR                      ..... Appellants
                 Through:           Mr. J.S. Kanwar, Adv. with
                                    Mr. Mahinder Malhotra, Adv.

                 versus

     UP STATE ROAD TRANSPORT CORPORATION & ORS
                                      ..... Respondents
                  Through: Mr.S.K.Srivastava, Advocate

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in FAO 837/2003titled 'U.P. STATE ROADWAYS TRANSPORT CORPORATION v. SHAHNAZ & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JULY 18, 2012 vk

Download the LatestLaws.com Mobile App