Mahesh Kumar & Ors vs Oriental Insurance Co
2012 Latest Caselaw 4202 Del

Citation : 2012 Latest Caselaw 4202 Del
Judgement Date : 16 July, 2012

Delhi High Court

Mahesh Kumar & Ors vs Oriental Insurance Co on 16 July, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Date of decision: 16th July, 2012
+    MAC.APP. 1175/2011

     MAHESH KUMAR & ORS                        ..... Appellants
                Through:            Mr. Peeush Sharma, Adv.

                 versus

     ORIENTAL INSURANCE CO               ..... Respondent
                  Through: Mr. A.K. Soni, Adv.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP.635/2011 titled 'ORIENTAL INSURANCE CO. LTD. v. MAHESH KUMAR & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JULY 16, 2012 vk

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