Gupta Machine Tools Ltd. vs Union Of India And Ors.
2012 Latest Caselaw 3827 Del

*      IN THE HIGH COURT OF DELHI AT NEW DELHI
                                   RESERVED ON: 02.05.2012
                                PRONOUNCED ON: 02.07.2012

+                  W.P.(C) 2549/2010
       GUPTA MACHINE TOOLS LTD.            ..... Petitioner
                   Through: Sh. Ravinder Sethi, Sr. Advocate
                   with Sh. Ankit Jain, Sh. Rajiv Kumar and
                   Sh. Puneet Sharma, Advocates.

                versus
       UNION OF INDIA AND ORS.               ..... Respondents

Through: Sh. Rajiv Bansal, Standing Counsel with Sh. Rahul Bhandari, Advocate, for DDA.

Sh. Sanjay Poddar, Sr. Advocate with Sh. Sanjay Kumar Pathak, Sh. S.N. Pandey, Sh. Navlin Swain and Sh. Govind Kumar, Advocates, for Resp. Nos. 3, 4 and 6.

CORAM:

MR. JUSTICE S. RAVINDRA BHAT MR. JUSTICE S.P. GARG

MR. JUSTICE S.RAVINDRA BHAT

% The present writ petition is dismissed in view of the separate judgment passed today in LPA-47/1994 titled DDA v. Smt. Bishan Devi & Ors.

                                                S. RAVINDRA BHAT
                                                          (JUDGE)


                                                           S.P. GARG
JULY 02, 2012                                               (JUDGE)