R.K. Jain & Ors. vs National Insurance Co. Ltd
2012 Latest Caselaw 3824 Del

*        IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          Reserved on: 24th May, 2012
                                          Pronounced on: 2nd July, 2012
+        MAC APP. 279/2011

         R.K. JAIN & ORS.                           ..... Appellants
                           Through:     Mr. Sanjiv Sharma, Advocate
                    versus

         NATIONAL INSURANCE CO. LTD.      ..... Respondents
                      Through: Mr.S.L. Gupta with Mr. Ram
                               Ashray, Advocates

         CORAM:
         HON'BLE MR. JUSTICE G.P.MITTAL

                            JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP. No.346/2010 titled 'NATIONAL INSURANCE CO. LTD. v. R.K. JAIN & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JULY 02, 2012 pst