Rajasthan State Road Transport ... vs Ganga Devi
2012 Latest Caselaw 167 Del

Citation : 2012 Latest Caselaw 167 Del
Judgement Date : 9 January, 2012

Delhi High Court

Rajasthan State Road Transport ... vs Ganga Devi on 9 January, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                    Reserved on: 4th January, 2012
                                  Pronounced on: 9th January, 2012

+    MAC. APP. 306/2010

     RAJASTHAN STATE ROAD
     TRANSPORT CORPORATION & ORS.       ..... Appellants
             Through: Ms. Ritu Bhardwaj, Adv.

                              Versus

     GANGA DEVI                                ..... Respondent
             Through:         Mr. Ashok Anand, Adv.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                   JUDGMENT

G. P. MITTAL, J.

1. The present appeal is dismissed in terms of the judgment passed today in MAC.APP.307/2010 titled 'Rajasthan State Road Transport Corporation & Ors v. Kanhiya Lal'.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE JANUARY 09, 2012 hs

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