Shyam Singh Yadav vs National Rifle Association Of ...
2012 Latest Caselaw 109 Del

11.
*      IN THE HIGH COURT OF DELHI AT NEW DELHI

+                         Date of Decision: 05.01.2012

%      W.P.(C) 1980/2011

       SHYAM SINGH YADAV                                ..... Petitioner
                     Through:           Mr.   Mohit    Chaudhary      with
                                        Mr.Dheeraj Gupta and Mr. A. Das,
                                        Advocates.
                             versus

       NATIONAL RIFLE ASSOCIATION OF INDIA & ORS...... Respondents
                       Through:  Mr. Sanjeev Sachdeva, Senior
                                 Advocate with Mr. Preet Pal Singh
                                 and Ms. Priyam Mehta, Advocates
                                 for the respondent No. 1/NRAI.
                                 Mr. Neeraj Chaudhari, CGSC with
                                 Mr. Khalid Arshad, Advocate, for
                                 the respondent/UOI.

       CORAM:
       HON'BLE MR. JUSTICE VIPIN SANGHI


VIPIN SANGHI, J. (Oral)

For detailed judgment see connected petition being

W.P.(C)6159/2011 decided on 05.01.2012.

VIPIN SANGHI, J JANUARY 05, 2012