Ram Rati Devi & Ors. vs National Insurance Company Ltd.
2012 Latest Caselaw 889 Del

Citation : 2012 Latest Caselaw 889 Del
Judgement Date : 8 February, 2012

Delhi High Court

Ram Rati Devi & Ors. vs National Insurance Company Ltd. on 8 February, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Reserved on: 24th January, 2012
                                 Pronounced on: 8th February, 2012
+    MAC.APP. 98/2012

     RAM RATI DEVI & ORS.         ...... Appellants
              Through: Mr. A.K. Chaudhary, Advocate for
                       R-1 & R-2,
              versus

     NATIONAL INSURANCE COMPANY LTD..... Respondent
             Through: Mr. Manoj Ranjan Sinha Advocate
                       Mr. Vivekanana Rana, Advocate.
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                        JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is allowed in terms of the judgment passed today in MAC.APP. 676/2007 titled 'NATIONAL INSURANCE COMPANY LTD v. RAM RATI DEVI & ORS'.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE FEBRUARY 08, 2012 vk

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