Valsama Joseph Rajan & Ors. vs United India Insurance Co. Ltd.
2012 Latest Caselaw 1176 Del

Citation : 2012 Latest Caselaw 1176 Del
Judgement Date : 21 February, 2012

Delhi High Court

Valsama Joseph Rajan & Ors. vs United India Insurance Co. Ltd. on 21 February, 2012

Author: G.P. Mittal

*        IN THE HIGH COURT OF DELHI AT NEW DELHI

                                        Reserved on: Ist February, 2012
                                   Pronounced on: 21st February, 2012

+        MAC. APP. No.132/2012

         VALSAMA JOSEPH RAJAN & ORS.
                                                    ..... Appellants
                              Through    Mr. O.P. Mannie, Advocate

                         Versus


         UNITED INDIA INSURANCE CO. LTD.
                                                     ..... Respondent
                              Through:   Mr. Vineet Malhotra with
                                         Mr. Rohan Sharma, Advocates

         CORAM:
         HON'BLE MR. JUSTICE G.P.MITTAL

                              JUDGMENT

G. P. MITTAL, J.

1. The present Appeal is allowed in terms of the judgment passed today in MAC APP. No.845/2010 titled United India Insurance Co. Ltd. v.Valsama Joseph Rajan & Ors.

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE FEBRUARY 21, 2012 pst

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