Cit vs Shriram Pistons & Rings Ltd
2012 Latest Caselaw 1103 Del

Citation : 2012 Latest Caselaw 1103 Del
Judgement Date : 16 February, 2012

Delhi High Court

Cit vs Shriram Pistons & Rings Ltd on 16 February, 2012

Author: Sanjiv Khanna

$~12, 13, 15 & 16

*      IN THE HIGH COURT OF DELHI AT NEW DELHI

+      ITA 1161/2011
+      ITA 1177/2011
+      ITA 1214/2011
+      ITA 8/2012
                                        Date of decision: 16th February, 2012

       CIT                                               ..... Appellant
                             Through:    Mr. Sanjeev Rajpal, Adv.

                        versus

       SHRIRAM PISTONS & RINGS LTD            .... Respondent

Through: Mr. Ajay Vohra with Ms. Kavita Jha & Mr. Vijay Kumar Punna CORAM:

HON'BLE MR. JUSTICE SANJIV KHANNA HON'BLE MR. JUSTICE R.V.EASWAR

SANJIV KHANNA, J.: (ORAL)

For order see ITA No.45/2012.

SANJIV KHANNA, J

R.V.EASWAR, J FEBRUARY 16, 2012/hs

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