Smt. Dharmo Devi & Ors vs Manjeet Singh & Ors.
2012 Latest Caselaw 1068 Del

Citation : 2012 Latest Caselaw 1068 Del
Judgement Date : 15 February, 2012

Delhi High Court

Smt. Dharmo Devi & Ors vs Manjeet Singh & Ors. on 15 February, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                               Date of decision: 15th February, 2012
+    MAC.APP. 438/2011

     SMT. DHARMO DEVI & ORS.          ..... Appellants
                  Through: Mr. O.P. Mannie, Advocate

                 versus

     MANJEET SINGH & ORS.                 ..... Respondents
                  Through:          Mr. Joy Basu, Advocate for
                                    R-3.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed in terms of the judgment passed today in MAC APP.447/2011 titled 'BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD. V. DHARMO DEVI & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE FEBRUARY 15, 2012 vk

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