Harpool And Anr. vs Oriental Insurance Company Ltd. & ...
2012 Latest Caselaw 4771 Del

Citation : 2012 Latest Caselaw 4771 Del
Judgement Date : 14 August, 2012

Delhi High Court

Harpool And Anr. vs Oriental Insurance Company Ltd. & ... on 14 August, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Date of decision: 14th August, 2012
+    MAC. APP. 883/2012

     HARPOOL AND ANR.                             ....... Appellants
                 Through:


                                   versus

     ORIENTAL INSURANCE COMPANY LTD. & ORS...... Respondents
                  Through Mr. L.K. Tyagi, Adv.

     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL
                            JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP.443/2004 titled 'ORIENTAL INSURANCE COMPANY LTD. v. MUNESH & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE AUGUST 14, 2012 vk

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