Vipin Kumar & Anr vs Harjit Singh & Anr
2012 Latest Caselaw 2757 Del

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Date of decision: 26th April, 2012
+    MAC.APP. 114/2011

     VIPIN KUMAR & ANR                     ..... Appellant
                  Through           Mr. Sameer Kumar Advocate

                 versus

     HARJIT SINGH & ANR                      ..... Respondent
                   Through          Mr. Manish Mannie, Advocate
                                    for R-1.
                                    Ms. Neerja Sachdeva, Advocate
                                    for R-2.
     CORAM:
     HON'BLE MR. JUSTICE G.P.MITTAL

                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is dismissed of in terms of the judgment passed today in MAC APP.717/2010 titled 'NEW INDIA ASUSRANCE COMPANY LTD. v. HARJIT SINGH & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE APRIL 26, 2012 vk