Ritu Asthana vs New India Assurance Co Ltd & Ors
2012 Latest Caselaw 2659 Del

Citation : 2012 Latest Caselaw 2659 Del
Judgement Date : 23 April, 2012

Delhi High Court

Ritu Asthana vs New India Assurance Co Ltd & Ors on 23 April, 2012

Author: G.P. Mittal

*    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                   Date of decision: 23rd April, 2012

+    MAC.APP. 1144/2011

     RITU ASTHANA                     ..... Appellant
              Through:        Mr. Biswajit Das, Advocate with
                              Ms. Bhavana Jha, Advocate

                 versus


     NEW INDIA ASSURANCE CO LTD & ORS..... Respondents
              Through: Ms. Gunjan Chowksey Advocate for
                       Mr. Kanwal Chaudhary, Advocate
CORAM:
HON'BLE MR. JUSTICE G.P.MITTAL

                          JUDGMENT

G. P. MITTAL, J. (ORAL)

1. The present Appeal is disposed of in terms of the judgment passed today in MAC APP.15/2010 titled 'NEW INDIA ASSURANCE CO. LTD. v. SANGEETA ASTHANA & ORS.'

2. For detailed order, please see the above mentioned judgment.

(G.P. MITTAL) JUDGE APRIL 23, 2012 vk

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