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Wing Commander A.P.Kashyap vs Union Of India & Ors.
2011 Latest Caselaw 5780 Del

Citation : 2011 Latest Caselaw 5780 Del
Judgement Date : 28 November, 2011

Delhi High Court
Wing Commander A.P.Kashyap vs Union Of India & Ors. on 28 November, 2011
Author: Anil Kumar
*              IN THE HIGH COURT OF DELHI AT NEW DELHI


+                           WP(C) No.8344/2011


%                       Date of Decision: 28.11.2011


Wing Commander A.P. Kashyap                              .... Petitioner


                     Through Mr. K. Ramesh and          Ms.    Archana
                             Ramesh, Advocates


                               Versus


Union of India & Ors.                                  .... Respondents


                     Through Mr. Ankur Chhibber, Advocate



CORAM:
HON'BLE MR. JUSTICE ANIL KUMAR
HON'BLE MR. JUSTICE SUDERSHAN KUMAR MISRA


ANIL KUMAR, J.

*

After some arguments, learned counsel for the petitioner, on

instructions, seeks to withdraw the writ petition with liberty to

challenge the order dated 19th September, 2011 before the Armed

Forces Tribunal.

Dismissed as withdrawn with liberty as prayed for, without

prejudice to any pleas and contentions raised in the present writ

petition.

ANIL KUMAR, J.

SUDERSHAN KUMAR MISRA, J.

November 28, 2011.

rs

 
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