Sanjay Kumar vs State
2011 Latest Caselaw 5778 Del

*$~
*     IN THE HIGH COURT OF DELHI AT NEW DELHI

+                  Crl.A.1093/2011
                               RESERVED ON: 24.11.2011
                           PRONOUNCED ON: 28.11.2011
      Sanjay Kumar                          ...Appellant
                         Versus
      STATE                                           ... Respondent

Appearance: Ms. Sahilaa Lamba, Advocate for appellant.

Mr. Sanjay Lao, APP on behalf of State.

CORAM:

MR. JUSTICE S. RAVINDRA BHAT MS. JUSTICE PRATIBHA RANI

MR. JUSTICE S.RAVINDRA BHAT

% The present criminal appeal is allowed in terms of the separate judgment passed today in Criminal Appeal No.700/2011 titled Raju @ Ranthu @ Raju Kr. V. State.

For detailed order please see the above mentioned judgment.

S. RAVINDRA BHAT (JUDGE)

PRATIBHA RANI (JUDGE) NOVEMBER 28, 2011