The Flowers Traders Association vs Gnctd & Ors
2011 Latest Caselaw 3604 Del

*                IN THE HIGH COURT OF DELHI AT NEW DELHI

                                            Date of decision: 28th July, 2011

+                                   W.P.(C) 4279/2011
       THE FLOWERS TRADERS ASSOCIATION                          ..... Petitioner
                            Through: Mr. M. Ahmad, Adv. for Mr. Bahar U.
                                        Barqui, Adv.
                                     Versus

       GNCTD & ORS.                                     ..... Respondents
                            Through: Ms. Avnish Ahlawat, Adv. for R-1,3&4.

CORAM :-
HON'BLE MR. JUSTICE RAJIV SAHAI ENDLAW
    1. Whether reporters of Local papers may                   YES
       be allowed to see the judgment?

    2. To be referred to the reporter or not?                  YES

    3. Whether the judgment should be reported                 YES
       in the Digest?

RAJIV SAHAI ENDLAW, J.

For judgment, see WP(C) 4278/2011 titled as Delhi Flowers

Cutters, Growers & Suppliers Welfare Society (Regd.) Vs. GNCTD &

Ors.

RAJIV SAHAI ENDLAW (JUDGE) JULY 28, 2011 anb